Income Tax Department

Ministry of Finance, Government of India

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Can a person hold more than one PAN?

Subject

FAQs on Permanent Account Number

etds-answer

​​​​​​​​​​​​A person cannot hold more than one PAN. If a PAN is allotted to a person, then he cannot apply for obtaining another PAN. A penalty of Rs. 10,000/- is liable to be imposed under ​​Section 272B​ of the Income-tax Act, 1961 for having more than one PAN.

If a person has been allotted more than one PAN then he should immediately surrender the additional PAN card(s).