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- Who has to sign the PAN application i.e. Form 49A/49AA? Who has to sign the PAN application i.e. Form 49A/49AA?, (2 of 2)
Who has to sign the PAN application i.e. Form 49A/49AA?
Subject
FAQs on Permanent Account Number
etds-answer
Application in Form 49A/49AA must be signed (left thumb impression in case of persons unable to sing) by :
- The applicant; or
- Karta in case of HUF; or
- Director of a Company; or
- Authorised Signaturee in case of Association of Persons, Body of Individuals, Local Authority and Artificial Juridical Person; or
- Partner in case of Firm/LLP; or
- Trustee; or
Representative Assessee in case of Minor/deceased/idiot/lunatic/mentally retarded.
