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- Which new asset should be acquired for claiming exemption under section 54EE? Which new asset should be acquired for claiming exemption under section 54EE?, (2 of 2)
Which new asset should be acquired for claiming exemption under section 54EE?
Subject
FAQs on Exemption available from Capital gains
etds-answer
The exemption is allowed if assessee makes investment in long-term assets as notified by the Central Government to finance the start-ups.
