Income Tax Department

Ministry of Finance, Government of India

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Section 83

Difference as to condition of land

Section

Section Number

83

Chapter

Act

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013

Year

Difference as to condition of land

Difference as to condition of land

Difference as to condition of land.

83. In case the Collector and persons interested differ as to the condition of the land at the expiration of the term, or as to any matter connected with the said agreement, the Collector shall refer such difference to the decision of the Authority concerned.


Footnotes