Income Tax Department

Ministry of Finance, Government of India

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Section 80CCE

Limit on deductions under sections 80C, 80CCC and 80CCD

Section

Section Number

80CCE

Chapter

CHAPTER VI-A - DEDUCTIONS TO BE MADE IN COMPUTING TOTAL INCOME

Act

Income-tax Act, 1961

Year

2025

Limit on deductions under sections 80C, 80CCC and 80CCD

Limit on deductions under sections 80C, 80CCC and 80CCD

Limit on deductions under sections 80C, 80CCC and 80CCD.

80CCE. The aggregate amount of deductions under section 80C, section 80CCC and sub-section (1) of section 80CCD shall not, in any case, exceed one hundred and fifty thousand rupees.

Footnotes