Income Tax Department

Ministry of Finance, Government of India

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Section 70A

National nodal agency

Section

Section Number

70A

Chapter

CHAPTER XI - Offences

Act

Information Technology Act, 2000

Year

National nodal agency

National nodal agency

[National nodal agency.

70A. (1) The Central Government may, by notification published in the Official Gazette, designate any organisation of the Government as the national nodal agency in respect of Critical Information Infrastructure Protection.

(2) The national nodal agency designated under sub-section (1) shall be responsible for all measures including Research and Development relating to protection of Critical Information Infrastructure.

(3) The manner of performing functions and duties of the agency referred to in sub-section (1) shall be such as may be prescribed.


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