Income Tax Department

Ministry of Finance, Government of India

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Section 412

Reasons to be recorded

Section

Section Number

412

Chapter

Act

Code of Criminal Procedure, 1973

Year

Reasons to be recorded

Reasons to be recorded

Reasons to be recorded.

412. A Sessions Judge or Magistrate making an order under section 408, section 409, section 410 or section 411 shall record his reasons for making it.

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