Income Tax Department

Ministry of Finance, Government of India

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Section 384

Punishment for extortion

Section

Section Number

384

Chapter

Act

Indian Penal Code, 1860

Year

Punishment for extortion

Punishment for extortion

Punishment for extortion.

384. Whoever commits extortion shall be punished with imprisonment of either description for a term which may extend to three years, or with fine, or with both.

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