Income Tax Department

Ministry of Finance, Government of India

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Section 38

Obligations of Government and the Bank in respect of rupee coin

Section

Section Number

38

Chapter

III - CENTRAL BANKING FUNCTIONS

Act

Reserve Bank of India Act, 1934

Year

Obligations of Government and the Bank in respect of rupee coin

Obligations of Government and the Bank in respect of rupee coin

Obligations of Government and the Bank in respect of rupee coin.

38. The Central Government shall undertake not [***] to put into circulation any rupees, except through the Bank; and the Bank shall undertake not to dispose of rupee coin otherwise than for the purposes of circulation [***].


Footnotes