Income Tax Department

Ministry of Finance, Government of India

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Section 186

Obstructing public servant in discharge of public functions

Section

Section Number

186

Chapter

Act

Indian Penal Code, 1860

Year

Obstructing public servant in discharge of public functions

Obstructing public servant in discharge of public functions

Obstructing public servant in discharge of public functions.

186. Whoever voluntarily obstructs any public servant in the discharge of his public functions, shall be punished with imprisonment of either description for a term which may extend to three months, or with fine which may extend to five hundred rupees, or with both.

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