Assessment of registered firms
CHAPTER XVI
SPECIAL PROVISIONS APPLICABLE TO FIRMS
A.—Assessment of firms
Assessment of registered firms.
182. [Omitted by the Finance Act, 1992, w.e.f. 1-4-1993.]
Income Tax Department
Ministry of Finance, Government of India
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Section 182
Assessment of registered firms
Section
Section Number
182
Chapter
CHAPTER XVI - SPECIAL PROVISIONS APPLICABLE TO FIRMS
Act
Income-tax Act, 1961
Year
2024 (No. 1)