Income Tax Department

Ministry of Finance, Government of India

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Section 10

Amendment of section 32

Section

Section Number

10

Chapter

Act

Finance Acts

Year

1983

Amendment of section 32

Amendment of section 32

Amendment of section 32

10. In section 32 of the Income-tax Act, in sub-section (1), with effect from the 1st day of April, 1984,-—

(a) in clause (ii), in the first proviso, for the words "seven hundred and fifty rupees", the words "five thousand rupees" shall be substituted;

(b) in clause (iv), the words, brackets and figures "but any such sum shall not be deductible in determining the written down value for the purposes of clause (ii) of sub-section (1);" shall be omitted;

(c) in clause (v), the words, brackets and figures "but any such sum shall not be deductible in determining the written down value for the purposes of clause (ii);" shall be omitted.

 

 

[Finance Act, 1983]

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