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Notification No.

GSR 784(E)

Notification Date

28/09/2010

Upload Date

28/09/2010

Notification No. GSR 784(E), dated 28-9-2010

SPECIAL ECONOMIC ZONES (FOURTH AMENDMENT) RULES, 2010


Notification No. [GSR 784(E) (File No. C. 5/1/2010-SEZ)], dated 28-9-2010


In exercise of the powers conferred by section 55 of the Special Economic Zones Act, 2005 (28 of 2005), the Central Government hereby makes the following rules further to amend the Special Economic Zones Rules, 2006, namely :—

1. (1) These rules may be called the Special Economic Zones (Fourth Amendment) Rules, 2010.

(2) They shall come into force on the date of their publication in the Official Gazette.

2. In the Special Economic Zones Rules, 2006, in Annexure II, in Serial Number 3, in column (3), for the words "Apparel", the words "Textiles and Article of Textiles" shall be substituted.