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- Does ICDS-VI apply to the foreign exchange gain or loss arising in respect of capital assets purchased from a foreign country? Does ICDS-VI apply to the foreign exchange gain or loss arising in respect of capital assets purchased from a foreign country?, (2 of 2)
Does ICDS-VI apply to the foreign exchange gain or loss arising in respect of capital assets purchased from a foreign country?
Subject
FAQs on ICDS
etds-answer
No, the provisions of ICDS-VI shall not deal with the foreign exchange gain or loss arising in respect of capital assets purchased from a foreign country, as it is dealt with in accordance with Section 43A.
