Income Tax Department

Ministry of Finance, Government of India

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Notification No.

663E

Notification Date

23/08/1989

Upload Date

23/08/1989

Notification: S.O.663(E) Date of Issue: 23/8/1989

                        

Notification: S.O.663(E)
Section(s) Referred: 10 ,10(15) ,10(15)(iv)
Statute: INCOME TAX
Date of Issue: 23/8/1989
In exercise of the powers conferred by item (h) of sub-clause (iv) of clause (15) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby specifies "10-year 9% (tax-free) Secured Redeemable Non-Convertible Bonds (D Series)", issued by the National Hydroelectric Power Corporation Limited, for the purpose of the said item :
Provided that the benefit under the said item shall be admissible only if the holder of such bonds registers his name and holding with the said Corporation.
(Sd.) Sangwan, Under Secretary to the Government of India.
[No. 8430/F. No. 328/38/89-WT