Income Tax Department

Ministry of Finance, Government of India

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Notification No.

484E-

Notification Date

30/05/2001

Upload Date

30/05/2001

Notification: S.O.484(E) Date of Issue: 30/5/2001

                        

Notification: S.O.484(E)
Section(s) Referred: r. 6(b)
Statute: INCOME TAX
Date of Issue: 30/5/2001
Notififcation No. S.O. 484(E), dated 30th May, 2001.
In pursuance of clause (b) of rule 6 of Part A of the Fourth Schedule to the Income-tax Act, 1961(43 of 1961), and in supersession of the Notification of the Government of India in the Ministry of Finance (Department of Revenue) No. S.O. 120(E), dated the 27th March, 1986, the Central Government hereby fixes, with effect from the 1st day of April, 2001, 9.5 per cent, as the rate referred to in the said clause 6(b).
Notification No. 138/2001/F.No. 142/37/2001-TPL]