Income Tax Department

Ministry of Finance, Government of India

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Notification No.

393E

Notification Date

15/04/1988

Upload Date

15/04/1988

Notification: S.O.393(E) Date of Issue: 15/4/1988

                        

Notification: S.O.393(E)
Section(s) Referred: 10 ,10(15) ,10(15)(iv)
Statute: INCOME TAX
Date of Issue: 15/4/1988
In exercise of the powers conferred by item (h) of sub-clause (iv) of clause (15) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby specifies " 10-year 9% (Tax-free) Secured Redeemable Non-Convertible Bonds", issued by the Housing and Urban Development Corporation Limited, for the purpose of the said item :
Provided that the benefit under the said item shall be admissible only if the holder of such bonds registers his name and the holding with the said Corporation.
(Sd.) Nutan Sharma, Under Secretary to the Govt. of India. [No. 7861/F. No. 328/25/88-WT