Income Tax Department

Ministry of Finance, Government of India

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Notification No.

3176

Notification Date

06/06/1985

Upload Date

06/06/1985

Notification: S.O.3176 Date of Issue: 6/6/1985

                        

Notification: S.O.3176
Section(s) Referred: 35 ,35(1) ,35(1)(iii)
Statute: INCOME TAX
Date of Issue: 6/6/1985
It is hereby notified for general information that the institution mentioned below has been approved by the Department of Science and Technology, New Delhi, the prescribed authority for the purposes of clause (iii) of sub-section (1) of section 35 of the Income-tax Act, 1961, read with rule 6 of the Income-tax Rules, 1962, under the category " College " subject to the following conditions :--
(i) That the Ramniranjan Jhunjhunwala College, Bombay, will maintain a separate account of the sums received by it for scientific research.
(ii) That the said College will furnish annual returns of its scientific research activities to the prescribed authority for every financial year in such forms as may be laid down and intimated to them for this purpose by 30th April, each year.
(iii) That the said College will submit to the prescribed authority by 30th June, each year, a copy of their audited annual accounts showing their total income and expenditure and balance-sheet showing its assets and liabilities with a copy of each of these documents to the concerned Commissioner of Income-tax
(iv) That the said College will apply to the Central Board of Direct Taxes, Ministry of Finance, Department of Revenue, New Delhi, three months in advance before the expiry of the approval for further extension. Applications received after the date of expiry of approval are liable to be rejected. Institution
" Ramniranjan Jhunjhunwala College, Bombay. "
This notification is effective for the period from April 11, 1985, to March 31, 1987.
[No. 6236 (F. No. 203/148/83-IT-AII)