Income Tax Department

Ministry of Finance, Government of India

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Notification No.

209E

Notification Date

17/03/1997

Upload Date

17/03/1997

Notification: S.O.209(E) Date of Issue: 17/3/1997

                        

Notification: S.O.209(E)
Section(s) Referred: 35AC ,35AC(b)
Statute: INCOME TAX
Date of Issue: 17/3/1997
In exercise of the powers conferred by clause (b) of Explanation to section 35AC of the Income-tax Act, 1961 (43 of 1961), the Central Government on the recommendations of the National Committee, hereby amends the Notification of Government of India, Ministry of Finance (Department of Revenue), S. O. 844(E), dated 17th October, 1995, as follows, namely:--
This notification contains amendment to Income-tax Act, 1961, carried out on 17th March, 1997 not reproduced here as it is already contained in the body of the act itself.
[No. 10295/F. No. NC-15/97