Income Tax Department

Ministry of Finance, Government of India

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Notification No.

1533

Notification Date

11/03/1976

Upload Date

11/03/1976

Notification: S.O.1533 Date of Issue: 11/3/1976

                        

Notification: S.O.1533
Section(s) Referred: 194A ,194A(3) ,194A(3)(iii)
Statute: INCOME TAX
Date of Issue: 11/3/1976
In pursuance of sub-clause (f) of clause (iii) of sub-section 3 of section 194A of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies the following persons for the purposes of the said sub-clause.
1. M/s. Amratlal Ravjibhai Parikh, Prop : Chandrakand Amratlal Parikh, Baroda.
2. M/s. Amratlal Ravjibhai Parikh, Prop : Mukundlal Amratlal Parikh, Nadiad.
3. M/s. Amratlal Ravjibhai Parikh, Prop : Balkrishna Amratlal Parikh, Anand