Income Tax Department

Ministry of Finance, Government of India

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Notification No.

1170

Notification Date

25/01/1982

Upload Date

25/01/1982

Notification: S.O.1170 Date of Issue: 25/1/1982

                        

Notification: S.O.1170
Section(s) Referred: 35 ,35(1) ,35(1)(iii)
Statute: INCOME TAX
Date of Issue: 25/1/1982
In continuation of this Department's notification No. 2443/F. No. 203/75/78-ITA. II, dated 29-7-1978, it is hereby notified for general information that the institution mentioned below has been approved by the Indian Council of Social Research, the prescribed authority for the purposes of clause (iii) of sub-section (1) of section 35 of the Income-tax Act, 1961, subject to the following conditions :--
(i) That such funds collected by the society under this exemption shall be utilised exclusively for promotion of research in social sciences.
(ii) That the Institute shall maintain separate accounts of the funds collected by them under this exemption.
(iii) That the Institute shall send to the Council annual report and audited statement of accounts regularly showing the funds collected under this exemption and the manner in which these funds are utilized.
Institution
Karve Institute of Social Service, Poona.
This notification is effective from 1st April, 1981, to 31st March, 1984.
[No. 4441/F. No. 203/59/81-ITA-II