Income Tax Department

Ministry of Finance, Government of India

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Notification No.

114

Notification Date

09/05/2003

Upload Date

09/05/2003

Notification: 114 Date of Issue : 9/5/2003

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Notification No
:
114
Section(s) Referred
:
s. 35AC
Date of Issue
:
9/5/2003
Notification No. 114 of 2003, dt. 9th May, 2003
In exercise of the powers conferred by sub-section (1) read with clause (b) of the Explanation to section 35AC of the Income-tax Act, 1961 (43 of 1961), the Central Government on the recommendations of the National Committee, hereby approves the institutions mentioned in column (2) of the Table below and specifies the eligible projects or schemes and the estimated cost thereof as mentioned in column (3) of the said Table and also specifies in column (4) of the said Table, the maximum amount of such cost which may be allowed as deduction under the said section 35AC, namely :

                                              TABLE
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 Sl.     Name of the                Project or scheme and            Maximum amount of cost to be
 No.     Institution                estimated cost thereof           allowed as deduction under
                                                                     u/s 35AC
------------------------------------------------------------------------------------------------
 (1)         (2)                              (3)                                (4)
------------------------------------------------------------------------------------------------
  1   Shri Gayatri Vikas           Construction oil extension         Rs. 45.00 lakhs for
      Mandal, Post Mandva,         building for school,               assessment years 2004-2005,
      Taluk Ankleshwar,            Administrative Building,           2005-2006 and 2006-2007
      District Bharuch,            Computer Centre, Gymnasium,        i.e. for three years only.
      Gujarat 393001.              Sangeet Kendra, Guest House,
                                   construction of road and running
                                   of Mobile Dispensary.

  2.  Guru Nanak Quin              Construction of extension          Rs. 547.92 lakhs including
      Centenary Memorial           building, purchase of equipments,  a corpus fund of Rs.
      Hospital Trust, Plot         furniture, repairs/renovation of   418.00 lakhs for assessment
      No.-S-341, Ghandhi           the buildings and running of       years 2004-2005, 2005-2006
      Nagar, Bandra (East),        the project.                       and 2006 2007 i.e.
      Mumbai-400051.                                                  for three years only.

   3. Youth Movement for           Computer training programme        Rs. 6.00 lakhs for
      Village Development-         for weaker section of the          assessment years 2004-2005,
      YMVD No. 39-A,               society.                           2005-2006 and 2006-2007
      Poundakara Street,                                              for three years only.
      Ananthapuram 605201,
      Villupuram District.
      Tamil Nadu.

   4. Advance Transfusion          Running of Advanced Transfusion    Rs. 800.00 lakhs (corpus
      Medicine Research            Medicine Research Foundation,      fund) for assessment years
      Foundation, Prathama         Prathama Blood Centre,             2004-2005, 2005-2006 and
      Blood Centre, B/H Jivral     Ahmedabad                          2006-2007 i.e. for three
      Mehta Hospital,                                                 years only. However, the
      Lavanya Society, Vasna,                                         approval would be subject
      Ahmedabad-380007.                                               to the condition that
                                                                      fifty per cent of supply of
                                                                      its products will be free
                                                                      of charge for the benefits
                                                                      of economically weaker
                                                                      sections of the society,
                                                                      that the company Will
                                                                      maintain separate accounts
                                                                      for receipts and expenses
                                                                      under section 35AC
                                                                      including income out of
                                                                      corpus fund, that the
                                                                      company will not use corpus
                                                                      or income therefrom for
                                                                      acquisition of capital
                                                                      assets, for repayment of
                                                                      term loans or interest
                                                                      thereon and finally that
                                                                      transfer of shares in the
                                                                      company will be done only
                                                                      after prior approval by the
                                                                      committee.


  5. Rashtrotthana Parishat,       Construction of school/hospital    Rs. 670.00 lakhs for
     Keshava Shilpa,               buildings, residential quarters,   assessment years 2004-2005
     Kempegowda Nagar,             development of roads, swinuning    and 2005-2006 i.e. for two
     Bangalore-560019,             pool, stadium, interior            years only.
     Karnataka.                    decoration and furnishing and
                                   purchase of furniture etc.

  6. Smt. Uttaradevi Charitable    (a) Construction of hospital       Rs. 970.74 lakhs for
     and Research Foundation,          building, purchase of          Assessment Years 2004-2005,
     2, Wellesley Road,                furniture/fixtures,            2005-2006 and 2006-2007
     Konark House, Camp,               equipments, medicines          i.e. for  three years only.
     Pune-411001.                      and running of hospital,      
                                   (b) distribution of free food
                                        to poor and needy persons, and
                                   (c) free hospitalisation and
                                       distribution of medicines
                                       to poor and needy persons.

  7. Utthan-Centre for             Construction of school building,   Rs. 1800.00 lakhs including
     sustainable development       hostel, residential quarters,      a corpus fund of Rs. 338.00
     and poverty alleviation,      purchase of furniture, books,      lakhs for assessment years
     18-A, Auckland Road           computers, laboratory equipments,  2004-2005 and 2005-2006
     Civil Lines,                  and running of the project.        i.e. for two years only.
     Allahabad-211001.                          

  8. Football Club Kochin,         FC Kochin Football Academy to      Rs. 300.00 lakhs for
     Cochin-II (FC Kochin)         Indian Dream Team.                 assessment years 2004-2005
     Door No. 39/2306,                                                i.e. for one year only.
     Vennala, P.O.                                                   
     Kochi-682028,
     Kerala.
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2. This notification shall remain in force for a period of one year in relation to assessment year 2004-2005 in respect of project or scheme mentioned at serial number 8 and for a period of two years in relation to assessment years 2004-2005 and 2005-2006 in respect of projects or schemes mentioned at serial numbers 5 and 7 for a period of three years in relation to assessment years 2004-2005, 2005-2006 and 2006-2007 in respect of projects or schemes mentioned at serial number 1,2,3,4 and 6 of the said Table.
[F. No. NC-53/2003]