Income Tax Department

Ministry of Finance, Government of India

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Notification No.

11196

Notification Date

04/01/2000

Upload Date

04/01/2000

Notification: 11196 Date of Issue: 4/1/2000

                        

Notification: 11196
Section(s) Referred: s. 35AC(1)(b)
Statute: INCOME TAX
Date of Issue: 4/1/2000
Whereas by notification of the Government of India in the Ministry of Finance, number S.O. 206(E) dated the 17th March, 1997 [published at (1997) 138 CTR (St) 293] issued under sub-section (1) read with clause (b) of the Explanation to section 35AC of the Income-tax Act, 1961 (43 of 1961), the Central Government had specified at serial number 12 Construction furnishing and equipments of Primary Health Centre at Kufri, Himachal Pradesh by PHD Rural Development Foundation, opposite to Asian Games Village, New Delhi-110016, as an eligible project or scheme for a period of three years beginning with assessment year 1997-98
This Corrigendum contains amendment to Income-tax Act, 1961, carried out on 4th Jan, 2000 not reproduced here as it is already contained in the body of the act itself.
[F. No. NC 136/99]