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- What to do if the TDS credit is not reflected in Form 26AS? What to do if the TDS credit is not reflected in Form 26AS?, (2 of 2)
What to do if the TDS credit is not reflected in Form 26AS?
Subject
FAQs on Tax Deducted at Source (TDS)
etds-answer
Non-reflection of TDS credit in Form 26AS can be due to several reasons like non-filing of TDS statement by the payer, quoting incorrect PAN of the deductee in the TDS statement filed by the payer. Thus, in case of non-reflection of TDS credit in Form 26AS, the payee has to contact the payer for ascertaining the correct reasons for non-reflection of the TDS credit in Form 26AS.
