Income Tax Department

Ministry of Finance, Government of India

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Section 60

Amendment of section 140A

Section

Section Number

60

Chapter

CHAPTER III - DIRECT TAXES

Act

Finance Acts

Year

2012

Amendment of section 140A

Amendment of section 140A

Amendment of section 140A.

60. In section 140A of the Income-tax Act, with effect from the 1st day of April, 2013,—

(i)  in sub-section (1), in clause (v), after the word, figures and letters "section 115JAA", the words, figures and letters "or section 115JD" shall be inserted;

(ii)  in sub-section (1A), in clause (i), in sub-clause (e), after the word, figures and letters "section 115JAA", the words, figures and letters "or section 115JD" shall be inserted;

(iii) in sub-section (1B), in the Explanation, in clause (iv), after the word, figures and letters "section 115JAA", the words, figures and letters "or section 115JD" shall be inserted.

Footnotes