Income Tax Department

Ministry of Finance, Government of India

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Section 573

Addition of Limited or Private Limited to name

Section

Section Number

573

Chapter

CHAPTER IX - COMPANIES AUTHORISED TO REGISTER UNDER THIS ACT

Act

Companies Act, 1956 (Repealed)

Year

Addition of Limited or Private Limited to name

Addition of Limited or Private Limited to name

Addition of "Limited" or "Private Limited" to name.

573. When a company registers in pursuance of this Part with limited liability, the word "Limited" or the words "Private Limited", as the case may be, shall form, and be registered as, the last word or words of its name :

Provided that this section shall not be deemed to exclude the operation of .

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