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Section 482

Saving of inherent powers of High Court

Section

Section Number

482

Chapter

Act

Code of Criminal Procedure, 1973

Year

Saving of inherent powers of High Court

Saving of inherent powers of High Court

Saving of inherent powers of High Court.

482. Nothing in this Code shall be deemed to limit or affect the inherent powers of the High Court to make such orders as may be necessary to give effect to any order under this Code, or to prevent abuse of the process of any Court or otherwise to secure the ends of justice.

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