Income Tax Department

Ministry of Finance, Government of India

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Notification No.

10986

Notification Date

05/07/1999

Upload Date

05/07/1999

Notification: 10986 Date of Issue: 5/7/1999

                        

Notification: 10986
Section(s) Referred: s. 295 ,s. 35(2AB)(1)
Statute: INCOME TAX
Date of Issue: 5/7/1999
In exercise of the powers conferred by section 295, read with clause (1) of sub-section (2AB) of section 35, of the Income-tax Act, 1961 (43 of 1961), the Central Board of Direct Taxes hereby makes the following rules further to amend the Income-tax Rules, 1962, namely:
This notification contains amendment to Income-tax Act, 1961, carried out on 5th July, 1999 not reproduced here as it is already contained in the body of the act itself.
[F.No.51/FB/99-TPL---Ref. Gazette of India, Extra-ordinary, Part II, s.3(ii), dt. 30th June, 1999]