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Income Tax Department > Tax Laws & Rules > Rules > Income-tax (Appellate Tribunal) Rules, 1963 Income Tax Department   >   All Rules   >   Income-tax (Appellate Tribunal) Rules, 1963
61 Record(s) | Page [1 of 7]

Rule - 1

Short title and commencement

Rule - 2

Definitions

Rule - 3

Sittings of Bench

Rule - 4

Powers of Bench

Rule - 4A

Powers and functions of the Registrar

Rule - 5

Language of the Tribunal

Rule - 5A

Filing of documents in Hindi

Rule - 5B

Use of Hindi in proceedings and orders

Rule - 6

Procedure for filing appeals

Rule - 7

Date of presentation of appeals

1 2 3 4 5 6