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Income Tax Department > Downloads > Income Tax Returns Income Tax Department   >   Downloads   >   Income Tax Returns

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8 Record(s) | Page [1 of 1]

Form No.:ITR-1 SAHAJ

For individuals being a resident (other than not ordinarily resident) having total income upto Rs.50 lakh, having Income from Salaries, one house property, other sources (Interest etc.), and agricultural income upto Rs.5 thousand

[Not for an individual who is either Director in a company or has invested in unlisted equity shares Aadhaar Number (12 digit)/Aadhaar Enrolment Id (28 digit) (If eligible for

Form No.:ITR-2

For Individuals and HUFs not having income from profits and gains of business or profession

(Please see Rule 12 of the Income-tax Rules, 1962 Date of Birth/ Formation (DD/MM/YYYY Aadhaar Number (12 digit)/ Aadhaar Enrolment Id (28 digit) (if eligible for Aadhaar

Form No.:ITR-3

For individuals and HUFs having income from profits and gains of business or profession

Date of Birth/Formation (DD/MM/YYYY Aadhaar Number (12 digit)/ Aadhaar Enrolment Id (28 digit) (if eligible for Aadhaar Residential/Office Phone Number with STD code / Mobile No. 1

Form No.:ITR-4 Sugam

For Individuals, HUFs and Firms (other than LLP) being a resident having total income upto Rs.50 lakh and having income from business and profession which is computed under sections 44AD, 44ADA or 44AE

[Not for an individual who is either Director in a company or has invested in unlisted equity shares (A5) Date of Birth/Formation (DD/MM/YYYY (A7) Name of Premises/ Building/ Village

Form No.:ITR-5

For persons other than,- (i) individual, (ii) HUF, (iii) company and (iv) person filing Form ITR-7

(Please see Rule 12 of the Income-tax Rules,1962 Is there any change in the name If yes, please furnish the old name Limited Liability Partnership Identification Number (LLPIN

Form No.:ITR-6

For Companies other than companies claiming exemption under section 11

(Please see rule 12 of the Income-tax Rules,1962 Is there any change in the company’s name If yes, please furnish the old name Corporate Identity Number (CIN) issued by MCA

Form No.:ITR-7

For persons including companies required to furnish return under sections 139(4A) or 139(4B) or 139(4C) or 139(4D) only

(Please see rule 12 of the Income-tax Rules, 1962 Name (as mentioned in deed of creation/ establishing/ incorporation/ formation Date of formation/incorporation (DD/MM/YYYY

Form No.:Acknowledgement

Acknowledgement

Total Tax, Interest and fee Payable Total Prepaid Taxes (B8 + B9 + B10+ B11 Tax Payable (B7-B12, If B7>B12 (A5) Date of Birth(DD/MM/YYYY (A7) Name of Premises/ Building/ Village