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Income Tax Department > Downloads > Income Tax Forms Income Tax Department   >   Downloads   >   Income Tax Forms

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109 Record(s) | Page [1 of 11]

Form No.:2B

Return of income for block assessment

FORM NO. 2B [See rule 12(1A) of Income-tax Rules, 1962] RETURN OF INCOME FOR BLOCK ASSESSMENT ITS-2B (For search and seizure cases) ACKNOWLEDGEMENT Please follow enclosed

Form No.:2C

Return of income for persons

[I FORM NO. 2C [See rule 12(1)(d) of Income-tax Rules, 1962] RETURN OF INCOME For Persons n not liable to furnish a return of income u/s 139(1) and n residing in such areas

Form No.:2E

NAYA SARAL - Income-tax return form for resident individual/Hindu undivided family not having income from business or profession or capital gains or agricultural income

Particulars of Bank Account (Mandatory in Refund cases) Name of the Bank MICR Code (9 digit) Address of Bank Branch Type of A/c (Savings/Current) Account Number ECS (Y/N

Form No.:3AA

Report under section 32(1)(iia) of the Income -tax Act, 1961

which has been determined on the basis of new plant and machinery acquired and installed after the 31st day of March, 2002 by the assessee in the new industrial undertaking

Form No.:3AAA

Audit Report under section 32AB(5)

A further report as required under the proviso to section 32AB(5) is furnished in Part III of this Form In *my/our opinion and to the best of *my/our information and according to

Form No.:3AC

Audit report under section 33AB(2)

FORM NO. 3AC [See rule 5AC] Audit Report under section 33AB(2) Part I Audit report under section 33AB(2) of the Income-tax Act, 1961, in a case where the accounts of the

Form No.:3AD

Audit Report under section 33ABA(2)

FORM 3AD [See rule 5AD] Audit Report under section 33ABA(2) Part I Audit report under section 33ABA(2) of the Income-tax Act, 1961, in a case where the accounts of the

Form No.:3AE

Audit report under section 35D(4)/35E(6) of the Income- tax Act, 1961

F ORM NO. 3AE [See rule 6AB] Audit Report under section * 35D(4)/35E(6) of the Income-tax Act, 1961 * I/We have examined the Balance Sheet(s) of M/s In a case where the claim

Form No.:3BA

Report under section 36(1)(xi) of the Income-tax Act, 1961

and such deduction has been correctly claimed in accordance with the provisions of the said clause In my/our * opinion and to the best of my/our * information and according to the

Form No.:3C

Form of daily case register

FORM NO. 3C [See rule 6F(3)] Form of daily case register [TO BE MAINTAINED BY PRACTITIONERS OF ANY SYSTEM OF MEDICINE, I.E., PHYSICIANS, SURGEONS, DENTISTS, PATHOLOGISTS

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